Bombay High Court
Ramesh Sumermal Shah vs Bharat Kishoremal Shah on 23 August, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-21
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 13396 OF 2023
Ramesh Sumermal Shah ....PETITIONER
V/S
Bharat Kishoremal Shah ....RESPONDENT
WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 10500 OF 2023 Ramesh Sumermal Shah ....PETITIONER V/S Bharat Kishoremal Shah ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 13398 OF 2023 Ramesh Sumermal Shah ....PETITIONER V/S Bharat Kishoremal Shah ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 23rd August, 2023 Page 1/2 ::: Uploaded on - 24/08/2023 ::: Downloaded on - 25/08/2023 04:46:14 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 29/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 24/08/2023 ::: Downloaded on - 25/08/2023 04:46:14 :::