Supreme Court - Daily Orders
Aparnesh Pal Singh vs Jitendra Pathak . on 21 August, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.48 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12581/2013
(Arising out of impugned final judgment and order dated 31/10/2012
in WA No. 36085/2000 passed by the High Court of Judicature at
Allahabad)
APARNESH PAL SINGH & ORS. Petitioner(s)
VERSUS
JITENDRA PATHAK & ORS. Respondent(s)
(With interim relief and office report)
Date : 21/08/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. S.B. Upadhyay, Sr. Adv.
Mr. Rohit K. Singh,Adv.
Mr. Param Mishra, Adv.
For Respondent(s) Mr. Abhijit Sengupta,Adv.
Mr. Raghuvendra S., Adv.
Mr. Amit Kumar Dwivedi, Adv.
Dr. Bijendra Dubey, Adv.
Mr. Rahat Bansal, Adv.
Mr. U. Hazarika, Sr. Adv.
Mr. Puneet Singh Bindra, Adv.
Mr. Paul Paske, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Meenakshi Kohli) (Jaswinder Kaur)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2015.08.21
12:15:36 IST
Reason: