Section 40 in Andhra Pradesh Farmers Management of Irrigation Systems Rules
40. Grant of Election Certificate.
- As soon as may be, after a candidate has been declared by the Election Officer under Rule 11 or as the case may be under Rule 41, to be elected, the Election Officer shall grant such candidate a certificate of election in Form 18, and obtain from the candidate an acknowledgment of its receipt duly signed by him and immediately send the acknowledgment by a registered post to the District Election Authority under intimation to the Election Authority.
