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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Uttar Pradesh - Subsection

Section 147(7) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(7)The employer shall ensure that all electrical installations at a building or other construction work comply with the requirements of any law for time being in force.Safety Belt and Nets[Section 4)-2(o)]