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Allahabad High Court

New India Assurance Co Ltd vs Smt Hardei And Another on 24 November, 2022

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1673 of 2004
 

 
Appellant :- New India Assurance Co Ltd
 
Respondent :- Smt Hardei And Another
 
Counsel for Appellant :- S.C. Srivastava
 
Counsel for Respondent :- S.M.Khalid
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Case called in revised.

At the request of Mr. S.M. Khalid, learned counsel for the respondent, list the matter tomorrow at 2:00 p.m i.e 25.11.2022.

Order Date :- 24.11.2022 PS