Allahabad High Court
New India Assurance Co Ltd vs Smt Hardei And Another on 24 November, 2022
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- FIRST APPEAL FROM ORDER No. - 1673 of 2004 Appellant :- New India Assurance Co Ltd Respondent :- Smt Hardei And Another Counsel for Appellant :- S.C. Srivastava Counsel for Respondent :- S.M.Khalid Hon'ble Dr. Kaushal Jayendra Thaker,J.
Case called in revised.
At the request of Mr. S.M. Khalid, learned counsel for the respondent, list the matter tomorrow at 2:00 p.m i.e 25.11.2022.
Order Date :- 24.11.2022 PS