(1)[ in bond for payment of duty in Rajasthan for wholesale vend by manufacturers to wholesale vendors;] [Deleted by GSR 61, dated 26.3.1987, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 26.3.1987, 359 [26.3.1987] and Inserted by FD/Ex/87, dated 25.4.1987, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 25.4.1987, page 27, [25-4-87].]
