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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(q) in The Delhi Metro Airport Express Line, General Rules, 2010

(q)"block section" means the portion of the running line between block stations as specified by special instruction on to which no running train may enter, until permission to approach has been received from the block station at the other end of the block section;