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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(6) in The Rabindra Mukta Vidyalaya Act, 2001

(6)[ The President, or in his absence, one member of the Academic Advisory Committee elected from amongst those present shall preside over the meetings of the Academic Advisory Committee.] [[Sub-Section (6) first substituted by W.B. Act 7 of 2002, then again substituted by W.B. Act 13 of 2006, which was earlier as under :-'(6) The Chairman, and in his absence the Director, shall preside over the meeting of the Academic Advisory Committee.'.]]