Bombay High Court
Sulochana Balkrishna Kadam vs The Presiding Officer, Cgit 2, Mumbai on 30 January, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
Digitally signed
by VIDYA
VIDYA SURESH AMIN
SURESH Date:
2023.01.31
AMIN 10:54:35
+0530
4.WP2107_2010.DOC
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2107 OF 2010
Sulochana Balkrishna Kadam & Anr. ... Petitioners
Versus
The Presiding Officer, CGIT-2, Mumbai & Ors. ...Respondents
Mr. Ramesh Ramamurthy with Mr. Saikumar Ramamurthy, Ms. Kavita
Anekar, Ms. Seema Sorte and Mr. Akhilesh Deshmukh for the
petitioners.
Mr. Ramesh Cheulkar for respondent nos. 2 to 4.
_______________________
CORAM: G. S. KULKARNI, J.
DATED: 30 January 2023
_______________________
P.C.
1. This petition is admitted for final hearing. List the petition on the Final Hearing Board in the week commencing from 10 April, 2023.
2. In the meantime, learned advocate for the respondent states that he intends to place on record compilation of judgments and relevant documents.
He is permitted to do so. A copy of the same be also served on the petitioners.
(G. S. KULKARNI, J) Page 1 of 1 30 January 2023