Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Sulochana Balkrishna Kadam vs The Presiding Officer, Cgit 2, Mumbai on 30 January, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

         Digitally signed
       by VIDYA
VIDYA  SURESH AMIN
SURESH Date:
       2023.01.31
AMIN   10:54:35
         +0530

                                                                                            4.WP2107_2010.DOC


             Vidya Amin

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                                WRIT PETITION NO. 2107 OF 2010

                             Sulochana Balkrishna Kadam & Anr.                     ... Petitioners
                                              Versus
                             The Presiding Officer, CGIT-2, Mumbai & Ors.          ...Respondents

                             Mr. Ramesh Ramamurthy with Mr. Saikumar Ramamurthy, Ms. Kavita
                             Anekar, Ms. Seema Sorte and Mr. Akhilesh Deshmukh for the
                             petitioners.
                             Mr. Ramesh Cheulkar for respondent nos. 2 to 4.
                                                _______________________
                                              CORAM:         G. S. KULKARNI, J.
                                              DATED:         30 January 2023
                                                 _______________________
                             P.C.

1. This petition is admitted for final hearing. List the petition on the Final Hearing Board in the week commencing from 10 April, 2023.

2. In the meantime, learned advocate for the respondent states that he intends to place on record compilation of judgments and relevant documents.

He is permitted to do so. A copy of the same be also served on the petitioners.

(G. S. KULKARNI, J) Page 1 of 1 30 January 2023