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[Cites 0, Cited by 0] [Section 333] [Entire Act]

State of Rajasthan - Subsection

Section 333(6) in Rajasthan Panchayati Raj Rules, 1996

(6)Vikas Adhikari shall include such items in Agenda of meetings of Panchayat Samiti and Standing Committees as directed by Pradhan.