Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(5) in Karnataka Tax on Entry of Goods Act, 1979

(5)[ x x x] [Omitted by Act 15 of 1992 w.e.f. 1.5.1992]