Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81AN] [Entire Act] State of Kerala - Subsection Section 81AN(2) in Kerala Factories Rules, 1957 (2)The syllabus and duration of the above training and the organizations conducting the training shall be approved by the DGFASLI or the State Government on accordance with the guidelines issued by the DGFASLI.
