Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2) in Gujarat Educational Innovations Commission Act, 2009

(2)No sum shall be expended by or on behalf of the Commission unless the expenditure is covered by provision in the budget approved by the State Government.