Section 2(a) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980
(a)[ "bulk consumer" means a hotel, a restaurant, a halwai, a hospital, an educational institution with hostel facilities or a religious or charitable institution with hostel facilities;] [Inserted by Notification No. S.O. 55, dated 20.6.2017 (w.e.f. 27.8.1980).]
