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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(b) in Bihar State Employees (House Rent Allowance) Rules, 1980

(b)Joining Time. - During joining time, a Government servant shall continue to draw House Rent Allowance at the same rate at which he was drawing this allowance at the station from where he was transferred. Where, however, joining time is affixed to leave, joining time shall be added to the period of 4 months/120 days referred to in clause (a) unless in any case it is otherwise expressly provided :