Supreme Court - Daily Orders
Central Bureau Of Investigation vs Sandip Jhunjhunwala on 2 May, 2019
Bench: R. Banumathi, S. Abdul Nazeer
1
ITEM NO.1 COURT NO.7 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 10931/2018
(Arising out of impugned final judgment and order dated 21-12-2017
in BA No. 2439/2017 passed by the High Court Of Delhi At New Delhi)
CENTRAL BUREAU OF INVESTIGATION Petitioner(s)
VERSUS
SANDIP JHUNJHUNWALA Respondent(s)
(AT THE TOP OF THE BOARD)
Date : 02-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Vikramjit Banerjee,ASG
Ms. Arunima Dwivedi,Adv.
Mr. Sachin Sharma,Adv.
Mr. Nachiketa Joshi,Adv.
Ms. Anindita Barman,Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s) Mr. Kapil Sibal,Sr.Adv.
Mr. K.V. Vishwanathan,Sr.Adv.
Ms. Aditi S. Pujari,Adv.
Mr. Abhimanya Bhandari,Adv.
Ms. Megha Gupta,Adv.
Mr. Shivam T.,Adv.
Mr. Jitender B.,Adv.
Mr. Pawan Narang,Adv.
Mr. Jayant Mohan,Adv.
Mr. Sarvesh Singh Baghel, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified We have heard Mr. Vikramjit Banerjee, learned Additional Digitally signed by MADHU BALA Date: 2019.05.02 16:50:25 IST Reason: Solicitor General appearing on behalf of the Central Bureau of Investigation. We have also heard Mr. Kapil Sibal, learned 2 senior counsel appearing on behalf of the respondent along with Mr. K.V. Vishwanathan, Senior Advocate.
Since the appropriate condition(s) for grant of bail has already been imposed upon the respondent-accused, we are not inclined to interfere with the impugned order. The special leave petition is, accordingly, disposed of by giving liberty to the petitioner-Central Bureau of Investigation, in case if the respondent-accused misuses the conditions of bail, the CBI is at liberty to approach the High Court for appropriate relief in accordance with law.
Pending application(s), if any, shall also stand disposed of.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER