Patna High Court - Orders
M/S Darcl Logistics Ltd., vs The State Of Bihar on 9 March, 2026
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.277 of 2022
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M/s DARCL Logistics Ltd., 7/8, Sharma Compound, Anandpuri, Boring
Canal Road, Patna through its Officer/Authorized Signatory Sri Suresh
Kumar Alias Suresh Kumar Singh, Aged about 43 years, Gender Male, Son of
Hari Singh, Resident of V.P.O. Arya Nagar-57, Hisar, P.S. Azad Nagar,
District Hisar, Haryana-125001.
... ... Appellant/s
Versus
1. The State of Bihar through the Secretary-cum-Commissioner of Commercial
Taxes, Vikash Bhawan, Bailey Road, Patna.
2. The Commercial Taxes Tribunal, Bihar, Patna through its Secretary.
3. The Additional Commissioner, Commercial Taxes (Appeals), Magadh
Division, Gaya.
4. The Assistant Commissioner, Commercial Taxes, Dobhi Check Post, Gaya.
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Alok Kumar, Advocate
For the Respondent/s : Mr. Vikash Kumar, Sc11
Mr. Ravish Kumar, AC to SC11
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CORAM: HONOURABLE MR. JUSTICE SANJAY KUMAR SINGH
and
HONOURABLE MR. JUSTICE SOURENDRA PANDEY
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE SANJAY KUMAR SINGH)
3 09-03-2026The matter is listed under the heading for orders 'On Office Notes'.
2. Office has pointed out four defects.
3. One of the defect being defect no. 59 as pointed out by the Stamp Reporter is:-
Attested typed copy of Page no. 16,17,18 and 19 of Annexure should be filed for convenience of the Hon'ble Court as pages are faint.
4. In response, learned counsel for the appellant submits that said documents are not relevant for the purpose of Patna High Court MA No.277 of 2022(3) dt.09-03-2026 2/2 this case and he is not relying upon the same.
5. In view of the above, the defect(s) no. 59 as pointed out by the Stamp Reporter is ignored.
6. This order has been passed in the presence of Mr. Vikash Kumar, learned SC11 assisted by Mr. Ravish Chandra learned counsel appearing on behalf of the State.
7. Remaining defect(s) to be removed within a period of three weeks'.
8. Let this matter be listed under the appropriate heading on 30.03.2026.
(Sanjay Kumar Singh , J) (Sourendra Pandey, J) Raj Ranjan/-
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