Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(4)(a) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971 (a)having three or less than three children, has exceeded three after that date;