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State of Jharkhand - Section

Section 223 in Bihar Education Code, 1961

223. Formal school examination.

- In every high school there should be either two terminal examinations in each year, or a system of formal weekly tests. The latter system should be adopted' only with the special approval of the District Education Officer. In schools where terminal examinations are held, formal weekly tests should not be held also, though there is no objection to informal weekly exercises.(D.P.I.'s circular no. 24, dated the 24th April 1917.)