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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan State Commission for Backward Classes Act, 2017

(2)A Member may, by writing under his hand addressed to the State Government, resign from the office of Chairperson or, as the case may be. of Member at any time.