Section 14(5) in The M.P. Swayatta Sahakarita Adhiniyam, 1999
(5)When a co-operative merges itself into any other co-operative under this section, the registration of the merged co-operative shall stand cancelled and it shall be deemed to have been dissolved and shall cease to exist as a corporate body, and the Registrar shall delete the name of such co-operative from the register of co-operatives.
