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Allahabad High Court

Tara Nath Singh vs Sri K. Ravindra Naik Ias Managing ... on 19 September, 2023

Author: Rajesh Singh Chauhan

Bench: Rajesh Singh Chauhan





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:60091
 
Court No. - 4
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 985 of 2017
 

 
Applicant :- Tara Nath Singh
 
Opposite Party :- Sri K. Ravindra Naik Ias Managing Director U.P. State Roa
 
Counsel for Applicant :- Prashant Kumar Singh,Alok Mehrotra
 

 
Hon'ble Rajesh Singh Chauhan,J.
 

1. This contempt petition is of the year 2017.

2. Case called out.

3. None appears on behalf of the petitioner to press this contempt petition nor any request for adjournment has been made.

4. Accordingly, the instant contempt petition is dismissed for want of prosecution.

[Rajesh Singh Chauhan,J.] Order Date :- 19.9.2023 Suresh/