Allahabad High Court
Tara Nath Singh vs Sri K. Ravindra Naik Ias Managing ... on 19 September, 2023
Author: Rajesh Singh Chauhan
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:60091 Court No. - 4 Case :- CONTEMPT APPLICATION (CIVIL) No. - 985 of 2017 Applicant :- Tara Nath Singh Opposite Party :- Sri K. Ravindra Naik Ias Managing Director U.P. State Roa Counsel for Applicant :- Prashant Kumar Singh,Alok Mehrotra Hon'ble Rajesh Singh Chauhan,J.
1. This contempt petition is of the year 2017.
2. Case called out.
3. None appears on behalf of the petitioner to press this contempt petition nor any request for adjournment has been made.
4. Accordingly, the instant contempt petition is dismissed for want of prosecution.
[Rajesh Singh Chauhan,J.] Order Date :- 19.9.2023 Suresh/