Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Andaman and Nicobar Islands - Section

Section 25 in The Andaman and Nicobar Islands Excise Regulation, 2012

25. Prohibition of employment of certain person.- No licensee shall employ or permit to be employed in his premises any person under the age of eighteen years or suffering from contagious disease.