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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(a) in Punjab Home Guards and Civil Defence (Class II) Service Rules, 1988

(a)in the case of District Commander/Battalion 2nd-in-Command/Junior or Staff Officer/Chief Instructor, -
(i)Seventy five per cent by promotion on merit-cum-seniority basis from amongst Company Commanders working under the control of Commandant General and having a minimum experience of live years as such :