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State of Uttar Pradesh - Section

Section 14 in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989

14. False presentation and keeping in possession of invalid identity cards.

(1)No identity card holder shall intentionally present an identity card whether by himself or through any other person, which he knows or has reason to believe includes units for which he is not lawfully entitled to obtain scheduled commodities under this order (hereinafter in this order called an Invalid Identity Card' or obtain or presentation of a valid identity card scheduled commodities in excess of the quantity for the purchase of which such card is valid at the time of presentation.
(2)No identity card-holder shall keep in his possession any invalid identity card.