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Supreme Court - Daily Orders

The Vice Chancellor And Chairman Board ... vs Sree Krishna Education Trust . on 21 September, 2016

Bench: Dipak Misra, C. Nagappan

      ITEM NO.601                                COURT NO.4              SECTION XII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)                  No(s).   27475/2016

      (Arising out of impugned final judgment and order dated 01/09/2016
      in WA No. 1236/2016 passed by the High Court of Madras at Madurai)

      THE VICE CHANCELLOR AND CHAIRMAN BOARD OF MANAGEMENT TAMIL NADU
      AGRICULTURAL UNIVERSITY AND ANR.                   Petitioner(s)

                                                       VERSUS

      SREE KRISHNA EDUCATION TRUST AND ORS.                              Respondent(s)


      Date : 21/09/2016 This petition was called on for hearing today.


      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE C. NAGAPPAN


      For Petitioner(s)                Mr.   Mukul Rohtagi, AG
                                       Mr.   Subramonium Prasad, Sr. Adv.
                                       Mr.   M. Yogesh Kanna, AOR
                                       Ms.   Nithya, Adv.


      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable within six weeks.

There shall be stay of operation of the order dated 01.09.2016 passed by the Madurai Bench of Madras High Court in W.A. (MD) No.1236 of 2016.



                         (Gulshan Kumar Arora)                          (H.S. Parasher)
                             Court Master                                 Court Master
Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.09.21
17:08:50 IST
Reason: