Supreme Court - Daily Orders
The Vice Chancellor And Chairman Board ... vs Sree Krishna Education Trust . on 21 September, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.601 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27475/2016
(Arising out of impugned final judgment and order dated 01/09/2016
in WA No. 1236/2016 passed by the High Court of Madras at Madurai)
THE VICE CHANCELLOR AND CHAIRMAN BOARD OF MANAGEMENT TAMIL NADU
AGRICULTURAL UNIVERSITY AND ANR. Petitioner(s)
VERSUS
SREE KRISHNA EDUCATION TRUST AND ORS. Respondent(s)
Date : 21/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Mukul Rohtagi, AG
Mr. Subramonium Prasad, Sr. Adv.
Mr. M. Yogesh Kanna, AOR
Ms. Nithya, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable within six weeks.
There shall be stay of operation of the order dated 01.09.2016 passed by the Madurai Bench of Madras High Court in W.A. (MD) No.1236 of 2016.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.09.21
17:08:50 IST
Reason: