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[Cites 0, Cited by 1] [Section 123] [Entire Act]

NCT Delhi - Subsection

Section 123(a) in The Delhi Municipal Corporation Act, 1957

(a)in the case of any land or building held immediately from the Government, upon the interest in such land or building of the person liable for such taxes and upon the goods and other movable properties, if any, found within or upon such land or building and belonging to such person; and