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State of Odisha - Section

Section 394 in The Orissa Municipal Corporation Act, 2003

394. Owners obligation to make a street when disposing of land as building sites.

- If the owner of any land utilizes, sells, leases or otherwise disposes of such land or any portion or portions of the same as sites for the construction of the buildings he shall, save in such cases as the site or sites may about on an existing public or private street, lay down and make a street or streets or road or roads giving access to the site or sites and connecting with an existing public or private street.