Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Himachal Pradesh - Section Section 21 in The Himachal Pradesh Debt Reduction Act, 1976 21. [ [Repealed vide section 97(1) of the Code of Civil Procedure (Amendment) Act, 1976, w.e.f. 10.4.1976.] ]Charter V Miscellaneous
