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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 40(vi) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(vi)Produce before the Committee books, registers and other documents as may be necessary for the transaction of the business of the Committee or the Sub-Committee, and also whenever called upon by the Committee to do so.