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Union of India - Section

Section 00 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

00.

-1102.20Manufacture in which all the materials used are wholly obtained.
1102.90A change to sub-heading 1102.90 from any other chapter, provided that there is a qualifying value content of not less than forty percent.