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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(4) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(4)The auditors' report together with the University Audit Committee's report thereon shall be submitted to the Senate and the State Government for such action as they think fit.