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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(d) in The Orissa Port Trust Act, 1962

(d)without prejudice to the provisions of Clause (c) a trustee shall hold office for such term, not being more than five years as Government may fix in that behalf.