Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143AA] [Entire Act] Union of India - Subsection Section 143AA(c) in The Finance Act, 2018 (c)reduce the transaction cost of clearance of importing or exporting goods; or
