Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in THE BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2022 6. Substitution of new section for section 38. For section 38 of the principal Act, the following section shall be substituted, namely:—
