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Patna High Court - Orders

Rama Nishad & Anr. vs The State Of Bihar & Ors on 21 July, 2014

Author: Jyoti Saran

Bench: Jyoti Saran

   IN THE HIGH COURT OF JUDICATURE AT PATNA
                        Civil Review No.198 of 2014
                                       In
              Civil Writ Jurisdiction Case No. 10391 of 2014
======================================================
1. Rama Nishad, wife of Shri Ajay Nishad, resident of Mohalla-
    Hathsarganj, Ward No.1, PO- Hajipur, P.S.- Hajipur Town, District-
    Vaishali at Hajipur, presently Chief Councilor, Nagar Parishad,
    Hajipur, District- Vaishali at Hajipur.
 2. Bijay Kumar, S/o late Braj Nandan Prasad, resident of Mohalla-
    Baghmali, Ward No.7, PO- Hajipur, PS- Hajipur Town, District-
    Vaishali at Hajipur, presently Deputy Chief Councilor, Nagar Parishad,
    Hajipur, district- Vaishali at Hajipur.
                                            .... Petitioner .... Petitioner/s
                                    Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar,
     Patna.
2. The Principal Secretary, Urban Development and Housing
     Department, Government of Bihar, Patna.
3. The Director, Urban Development and Housing Department,
     Government of Bihar, Patna.
4. The District Magistrate, Vaishali at Hajipur.
5. The Executive Officer, Nagar Parishad, Hajipur, district- Vaishali at
     Hajipur.
6. Shri Vijay Kumar, S/o- Not known to the petitioners.
7. Shri Haidar Ali, S/o- Not known to the petitioners.
8. Shri Baidyanath Mahto, S/o- Not known to the petitioners.
9. Shri Ashraful Haque, S/o- Not known to the petitioners.
10. Shri Jalim Paswan, S/o- Not known to the petitioners.
11. Shri Manoj Kumar Rai, S/o- Not known to the petitioners.
12. Shri Brahmdeo Bhagat, S/o- Not known to the petitioners.
13. Shri Devendra Prasad Yadav, S/o- Not known to the petitioners.
14. Md. Muslim, S/o- Not known to the petitioners.
15. Shri Manish Kumar Mishra, S/o- Not known to the petitioners.
16. Shri Satya Narain Chaudhari, S/o- Not known to the petitioners.
17. Smt. Bandana Singh, W/o- Not known to the petitioners.
18. Smt. Rita Devi, W/o- Not known to the petitioners.
19. Smt. Sita Devi, W/o- Not known to the petitioners.
20. Kumari Minisha, W/o- Not known to the petitioners.
21. Smt. Bhawani Devi, W/o- Not known to the petitioners.
22. Smt. Parbati Devi, W/o- Not known to the petitioners.
23. Smt. Saraswati Devi, W/o- Not known to the petitioners.
24. Smt. Anita Kumari, W/o- Not known to the petitioners.
25. Smt. Sunaina Devi, W/o- Not known to the petitioners.
26. Smt. Babita Devi, W/o- Not known to the petitioners.
27. Smt. Indira Devi, W/o- Not known to the petitioners.
28. Shri Niket Kumar Sinha, S/o- Not known to the petitioners.
29. Shri Amrish Patel, S/o- Not known to the petitioners.
30. Smt. Rekha Devi, W/o- Not known to the petitioners.
31. Shri Pramod Kumar, S/o- Not known to the petitioners.
32. Shri Subhash Kumar Nirala, S/o -Not known to the petitioners.
33. Smt. Sheela Devi, W/o- Not known to the petitioners.
           Patna High Court C. REV. No.198 of 2014 (2) dt.21-07-2014                                    2




                       34.  Shri Shiv Kumar, S/o - Not known to the petitioners.
                       35.  Shri Pradip Paswan, S/o- Not known to the petitioners.
                       36.  Shri Ramakant Thakur, S/o- Not known to the petitioners.
                       37.  Shri Sanjay Chaudhary, S/o- Not known to the petitioners.
                       38.  Smt. Hemlata Verma, W/o Not known to the petitioners.
                       39.  Shri Ajay Singh, S/o- Not known to the petitioners.
                       40.  Smt. Sarita Kumari, W/o- Not known to the petitioners.
                       41.  Smt. Kiti Devi, W/o -Not known to the petitioners.
                               Respondent nos.6 to 41 are the Ward Councillors of Nagar
                            Parishad, Hajipur through the Executive Officer, Nagar Parishad,
                            Hajipur, District- Vaishali at Hajipur.
                                                                  .... Respondents .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s     :   Mr. Chandan
                       For the Respondent/s       : Mr. Neelu Agrwal, GA-6
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
                       ORAL ORDER

2       21-07-2014

This matter has been listed under the heading 'To be mentioned' at the instance of learned counsel for the petitioners who seeks permission to withdraw this civil review application.

As prayed this civil review application is dismissed as withdrawn.

(Jyoti Saran, J) SKPathak/-

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