Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 5 in Good Conduct Prisoners' Probational Release Act, 1938

5. Form of licence.

- A licence granted under the provisions of Section 2 shall be in such form and all contain such conditions as the State Government may, by rules, or in special cases, orders made in this behalf, direct.