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[Cites 0, Cited by 0] [Section 841(1)] [Section 841] [Entire Act]

State of Rajasthan - Subsection

Section 841(1)(a) in Rules of the High Court of Judicature for Rajasthan, 1952

(a)Notice of appeal or other notice to respondents, where the number of respondents to be served is not more than four-one fee of three rupees.