Supreme Court - Daily Orders
Deepak Kumar Sharma vs The State Of Rajasthan on 25 April, 2018
ITEM NO.10 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
IA 49211/2018 in SPECIAL LEAVE PETITION (CIVIL) Diary No(s).
9621/2018
DEEPAK KUMAR SHARMA Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN & ORS. Respondent(s)
(WITHDRAWAL OF CASE TO BE LISTED BEFORE THE LD. REGISTRAR COURT
VIDE ADVOCATE LETTER )
Date : 25-04-2018 These matters were called on for hearing today.
For Petitioner(s) Ms. Noor Rampal,Adv.
Mr. Kiran Kumar Patra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
What gets revealed from the perusal of the office report is that the Ld. Counsel for the petitioner has filed a letter for the withdrawal of this Petition which is an unregistered one. Since the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.04.25 16:35:21 TLT Reason: