Section 123 in Telangana Land Revenue Act, 1317 F.
123. Power to arrest.
- The [Government may declare by notification] [Amended by Act No.III of 1355 Fasli.] the officer or class of officers empowered to arrest under section 122 and the cost of arrest and scale of subsistence for the person under custody.Forfeiture of Occupancy and Eviction of Defaulter.
