Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 18 in The Delhi Rent Control Rules, 1959 18. Application for transfer of proceedings. - An application for transfer of proceedings under sub-section (4) of section 38 shall be accompanied by an affidavit of the allegations contained in the application.
