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State of Rajasthan - Section

Section 70 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

70. Scope of debate on report of Select Committee.

- The debate on a motion that the Bill as reported by the Select Committee of the I louse be taken into consideration shall be confined to consideration of the report of the Committee and the matters referred to in that report or any alternative suggestions consistent with the principle of the Bill.
(d)Amendments to clauses etc. and consideration of Bills