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State of Telangana - Section

Section 20 in Azamabad Industrial Area (Termination and Regulation of Leases) Act, 1992

20. Act to over ride other laws.

- The provisions of this Act and the rules made thereunder shall have effect, notwithstanding anything inconsistent therewith in any other law for the time being in force, or any custom, usage or agreement, or decree or order of a court, tribunal or other authority.