Supreme Court - Daily Orders
Central Provident Fund Commissioner vs All India Ongc Ex–Employees Welfare ... on 19 February, 2021
Bench: Uday Umesh Lalit, K.M. Joseph
1
Corrected
ITEM NO.4 Court 4 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1366/2021
(Arising out of impugned final judgment and order dated 16-12-2019
in WPC No. 4137/2018 passed by the High Court Of Delhi At New
Delhi)
CENTRAL PROVIDENT FUND COMMISSIONER Petitioner(s)
VERSUS
ALL INDIA ONGC EX–EMPLOYEES WELFARE ASSOCIATION & ORS.Respondent(s)
(FOR ADMISSION and I.R. and IA No.9495/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.9494/2021-PERMISSION TO FILE
LENGTHY LIST OF DATES )
WITH
Diary No(s). 44506/2019 (XV)
(FOR ADMISSION and I.R. and IA No.10605/2021-CONDONATION OF DELAY
IN FILING and IA No.10607/2021-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS and IA No.10606/2021-PERMISSION TO FILE LENGTHY
LIST OF DATES and IA No.11707/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 44650/2019 (XV)
(FOR ADMISSION and I.R. and IA No.10567/2021-CONDONATION OF DELAY
IN FILING and IA No.10569/2021-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS and IA No.10568/2021-PERMISSION TO FILE LENGTHY
LIST OF DATES and IA No.11699/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 26686/2020 (XV)
(FOR ADMISSION and I.R. and IA No.12540/2021-CONDONATION OF DELAY
IN FILING and IA No.12571/2021-PERMISSION TO FILE LENGTHY LIST OF
DATES and IA No.12572/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 86/2021 (X)
(FOR ADMISSION)
SLP(C) No. 1738/2021 (XIV)
Signature Not Verified
Digitally signed by
(FOR ADMISSION and I.R. and IA No.12575/2021-PERMISSION TO FILE
Indu Marwah
Date: 2021.02.22
LENGTHY LIST OF DATES and IA No.12492/2021-PERMISSION TO FILE
11:04:29 IST
Reason:
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 1701/2021 (XIV)
2
(FOR ADMISSION and I.R. and IA No.12234/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.12233/2021-PERMISSION TO
FILE LENGTHY LIST OF DATES and IA No.12486/2021-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 19-02-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr C. A. Sundaram, Sr Adv.
Mr. Siddharth, AOR
Ms. Rohini Musa, Adv.
Mr. Amit Kumar Agrawal, Adv.
Mr. Himanshu Gupta, Advocate
Mr. Manoj C. Mishra, AOR
For Respondent(s) Mr. A. Venayagam Balan, AOR
Mr.C.M.Sundaram Iyer, Advocate
Mr. Md. Shahid Anwar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable on 25.02.2021. Dasti in addition.
Affidavit of service shall be filed two days before the returnable date.
Process shall additionally be served through the learned advocate who had appeared on behalf of respondent-association in the High Court.
List alongwith SLP (C) No. 16721-16722/2019 and SLP (C) No. 8658-8659/2019.
Dy. No.46219/2019 is taken on board. List Dy. No.46219/2019 just below SLP (C) No. 16721- 16722/2019 and other connected matters on 25.02.2021. (INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER