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State of Odisha - Section

Section 387A in Orissa Municipal Rules, 1953

387A. [ [Substituted vide H.U.D. Department Notification No. 1959/15.1.43 w.e.f. 16.1.1993.]

A daily sitting allowance at the rate of rupees fifty, forty-five, forty, thirty-five and thirty shall be paid to the councillors for attending the meetings of the council or a Committee of the council on the basis of the income of a Municipality having income from its own source as indicated in Clause (a), (b), (c), (d), (e), respectively of Rule 387.]