Supreme Court - Daily Orders
Apmc Yashwanthapura Secretary vs M/S Selva Foods Managing Partner K. ... on 4 December, 2018
Bench: Arun Mishra, Vineet Saran
ITEM NO.17 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18761/2013
(Arising out of impugned final judgment and order dated 11-01-2013
in WA No. 18000/2011 passed by the High Court Of Karnataka At
Bengaluru)
APMC YASHWANTHAPURA SECRETARY Petitioner(s)
VERSUS
M/S SELVA FOODS MANAGING PARTNER K. MOSSA Respondent(s)
Date : 04-12-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Nanda Kishore, Adv.
Mr. Manoj Selvaraj, Adv.
Ms. Lakshmi K. G., Adv.
Dr. Nanda Kishore, AOR
For Respondent(s) Mr. Haris Beeran, Adv.
Mr. Mushtaq Salim, Adv.
Mr. Usman Ghani Khan, Adv.
Mr. Radha Shyam Jena, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the indisposition of the mother of the arguing counsel appearing in the matter, a short adjournment has been sought.
List after fifteen days.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2018.12.06
10:14:28 IST
Reason: