Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Assam - Subsection Section 28(b) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958 (b)unlawfully affixes to any tree or timber a mark used by Forest Officer, or
