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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(2)Where a person becomes or is nominated as a Member of the Pradhikaran by virtue of holding an office or a position, he shall cease to be a Member of the Pradhikaran as soon as he cease to hold such office or position, as the case may be.