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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

(5)The Licensing Authority may for reasons to be recorded in writing refuse to grant a licence to any person, association or corporation or may vary the terms of licence granted by him.