Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(xii) in Bihar Coal Mining Area Development Authority Rules, 1988 (xii)"Sanitary Inspector" means the persons having requisite qualification as laid down by the Authority appointed to such post by the Authority.
